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Kaushlendra Kumar Suman vs The State Of Bihar Through The ...
2021 Latest Caselaw 3476 Patna

Citation : 2021 Latest Caselaw 3476 Patna
Judgement Date : 19 July, 2021

Patna High Court
Kaushlendra Kumar Suman vs The State Of Bihar Through The ... on 19 July, 2021
         IN THE HIGH COURT OF JUDICATURE AT PATNA
                  Civil Writ Jurisdiction Case No.8430 of 2021
     ======================================================

Kaushlendra Kumar Suman Son of Late Jitendra Prasad Singh Resident of A-

28, Sachiwalaya Coloney, P.S. - Kankarbagh P.O. - Lohiya Nagar,

Kankarbagh, Town and District- Patna, Bihar Mobile No. 9304659592,

9304369392, E-mail ID - [email protected]

... ... Petitioner/s

Versus

1. The State of Bihar through the chief secretary, Govt. of Bihar, Old

Secretariat, Patna- 15.

2. The Principal Secretary, Excise Prohibition and Registration Department,

Govt. of Bihar, New Secretariat, Patna -15.

3. The Additional Chief Secretary, Excise Prohibition and Registration

Department, Govt. of Bihar, New Secretariat, Patna - 15.

4. The Inspector General of Excise Prohibition and Registration Department,

Govt. of Bihar, New Secretariat, Patna - 15.

5. The Commissioner of Excise, Bihar, Excise Prohibition and Registration

Department, Govt. of Bihar, New Secretariat, Patna -15.

... ... Respondent/s

====================================================== (The proceedings of the Court are being conducted by Hon'ble the Chief Justice /Hon'ble Judges through Video Conferencing from their residential offices/residences. Also, the Advocates and the Staffs joined the proceedings through Video Conferencing from their residences /offices.) Appearance :

For the Petitioner/s : Mr.Ashutosh Singh, Adv For the Respondent/s : Mr. Vikash Kumar SC-11 ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT Patna High Court CWJC No.8430 of 2021 dt.19-07-2021

(Per: HONOURABLE MR. JUSTICE S. KUMAR )

Date : 19-07-2021 Learned counsel for the petitioner seeks permission to

withdraw this application.

Prayer is allowed.

This application is dismissed as withdrawn.

(Sanjay Karol, CJ)

( S. Kumar, J) ranjan/-

AFR/NAFR                NAFR
CAV DATE                NA
Uploading Date
Transmission Date       NA
 

 
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