Citation : 2021 Latest Caselaw 6295 Patna
Judgement Date : 20 December, 2021
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.1576 of 2021
======================================================
Shankar Yadav, Son of Naresh Yadav, Resident of Village-Baravasani, P.S.- Katoria, District-Banka.
... ... Petitioner/s Versus
1. The State of Bihar.
2. The Principal Secretary Mining Department, Government of Bihar, Patna.
3. The Director Mining Department, Government of Bihar, Patna.
4. The District Magistrate, Banka, District Banka.
5. The Mining Inspector-cum-Competent Officer, Banka, District Banka.
6. The Officer-in-Charge Katoria Police Station, Banka, District Banka.
7. The Investigation Officer of Katoria P.S. Case No. 55 of 2020, Katoria Police Station, Banka, District Banka.
... ... Respondent/s
====================================================== Appearance :
For the Petitioner/s : None
For the Respondent/s : Mr. Prashant Pratap, G.P. 2
Mr. Lala S.N. Ravi, AC to GP 2
====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)
Date : 20-12-2021
On 14.12.2021 we had passed the following order:-
"Despite repeated calls, none has appeared on behalf of the petitioner. However, in the interest of justice, the matter is adjourned.
List on 20.12.2021 under the category of "Order Matters."
Even today, despite repeated calls, none has entered Patna High Court CWJC No.1576 of 2021 dt.20-12-2021
appearance on behalf of the petitioner.
As such, the petition stands dismissed for default.
(Sanjay Karol, CJ)
( S. Kumar, J) veena/rajiv-
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