Patna High Court
Vivek Chandra Jaiswal @ Vivek ... vs The Authorized ... on 15 December, 2021
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.6765 of 2021
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1. Vivek Chandra Jaiswal @ Vivek Jaiswal, son of Sri Nawin Chandra Jaiswal,
resident of Mohalla-Rai Jai Krishna Road, Gurhatta, Patna City-800008, P.S.
Khajekalan, District-Patna.
2. Vikas Chandra Jaiswal, son of Sri Nawin Chandra Jaiswal, resident of
Mohalla-Rai Jai Krishna Road, Gurhatta, Patna City-800008, P.S.
Khajekalan, District-Patna.
3. Rahul Chandra, son of Sri Sanjay Kumar Jaiswal, resident of Mohalla-Rai
Jai Krishna Road, Gurhatta, Patna City-800008, P.S. Khajekalan, District-
Patna.
4. Hrithik Chandra, son of Sri Sanjay Kumar Jaiswal, resident of Mohalla-Rai
Jai Krishna Road, Gurhatta, Patna City-800008, P.S. Khajekalan, District-
Patna.
... ... Petitioner/s
Versus
1. The Authorized Officer-cum-Branch Manager, Punjab National Bank,
Kankarbagh Branch, Patna, District-Patna.
2. Nawin Chandra Jaiswal, son of Late Mathura Prasad Jaiswal and Late
Bhagwan Devi, resident of Mohalla-Rai Jai Krishna Road, Gurhatta, Patna
City-800008, P.S. Khajekalan, District-Patna.
3. Praveen Chandra Jaiswal, son of Late Mathura Prasad Jaiswal and late
Bhagwan Devi, resident of Mohalla-Rai Jai Krishna Road, Gurhatta, Patna
City-800008, P.S. Khajekalan, District-Patna.
4. Sanjay Kumar Jaiswal, son of late Mathura Prasad Jaiswal and late Bhagwan
Devi, resident of Mohalla-Rai Jai Krishna Road, Gurhatta, Patna City-
800008, P.S. Khajekalan, District-Patna.
5. Piyush Chandra Jaiswal, son of Sri Praveen Chandra Jaiswal, resident of
Mohalla-Rai Jai Krishna Road, Gurhatta, Patna City-800008, P.S.
Khajekalan, District-Patna.
6. Pratush Chandra Jaiswal, son of Sri Praveen Chandra Jaiswal, resident of
Mohalla-Rai Jai Krishna Road, Gurhatta, Patna City-800008, P.S.
Khajekalan, District-Patna.
7. Ayush Chandra Jaiswal, son of Sri Praveen Chandra Jaiswal, resident of
Mohalla-Rai Jai Krishna Road, Gurhatta, Patna City-800008, P.S.
Khajekalan, District-Patna.
8. Dhananjay Kumar, son of late Mathura Prasad Jaiswal and late Bhagwan
Devi, resident of Mohalla-Rai Jai Krishna Road, Gurhatta, Patna City-
800008, P.S. Khajekalan, District-Patna.
9. Rohan Kumar, son of Dhananjay Kumar, resident of Mohalla-Rai Jai
Krishna Road, Gurhatta, Patna City-800008, P.S. Khajekalan, District-Patna.
10. Aman Kumar, son of Dhananjay Kumar, resident of Mohalla-Rai Jai Krishna
Road, Gurhatta, Patna City-800008, P.S. Khajekalan, District-Patna.
Patna High Court CWJC No.6765 of 2021 dt.15-12-2021
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Kaushal Kumar, Advocate
For the Respondent/s : Mr.
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE S. KUMAR
ORAL JUDGMENT
(Per: HONOURABLE THE CHIEF JUSTICE)
Date : 15-12-2021
Petitioner has prayed for the following relief(s):
"For a direction to the respondent no.1 to
restrain him from effecting the auction sale notice
published in the daily newspaper 'Hindustan' dated
24.01.2021, whereby and whereunder he has fixed a
date of auction of the property on 25.02.2021
mentioning therein that the auction of the property
which has been belonging under the name of late Dr.
Mathura Prasad Jaiswal and placed under mortgage
on behalf of the borrower Dhananjay Kumar and
respondent late (Smt) Bhagwan Devi who has died
on 22.01.2020."
Dr. K. N. Singh, learned Additional Solicitor
General, invites our attention to the notification dated 13 th of
December, 2021, whereby Presiding Officer, Debt Recovery
Tribunal, Ranchi has been given charge of Debt Recovery
Tribunal, Patna and now the Tribunal is functional.
In this view of the matter, petitioners state that
they shall immediately move an appropriate application before
the Tribunal.
Patna High Court CWJC No.6765 of 2021 dt.15-12-2021
We direct status quo to be maintained for two
weeks by the parties. Thereafter, interim order shall stand
automatically vacated.
With aforesaid observation, the writ petition stands
disposed of.
Interlocutory application, if any, shall also stand
disposed of.
(Sanjay Karol, CJ)
( S. Kumar, J)
K.C.Jha/-
AFR/NAFR
CAV DATE
Uploading Date 17.12.2021
Transmission Date
