Ramdatta Mishra And Ors vs The State Of Bihar And Ors
2021 Latest Caselaw 6002 Patna

          IN THE HIGH COURT OF JUDICATURE AT PATNA
                Miscellaneous Jurisdiction Case No.1526 of 2015
                                        In
                  Civil Writ Jurisdiction Case No.4667 of 1998
     ======================================================

1. Ramdatta Mishra

2. Ram Lachhan Mishra

3. Durga Mishra

4. Surendra Mishra

5. Upendra Mishra All sons of Late Ram Laggan Mishra Resident of Village Bajitpur Ramdas Majhauli , P.S. Bochahan , District Muzaffarpur.

... ... Petitioner/s Versus

1. The State of Bihar

2. Additional Member, Board of Revenue, Bihar Patna

3. Additional Collector, Muzaffapur

4. Deputy Collector of Land Revenue, Muzaffarpur

5. Harendra Kumar Son of Budhu Sahani Resident of Village Karanpur, Bochaha, Tola Kakrachak, P.S. Bochaha, District- Muzaffarpur

6. Bibi Nazma Khatoon Wife of Nazir Ahmad Resident of village Ratanpura, P.S. Bochaha, District - Muzaffarpur.

... ... Opposite Party/s ====================================================== Appearance :

For the Petitioner/s : Mr. Ajay Kumar Thakur, Advocate Mr. Imteyaz Ahmad, Advocate For the Opposite Party/s : Mr. Dinbandhu Singh, Advocate ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE ORAL JUDGMENT Date : 09-12-2021

The instant petition stands filed for restoration of

CWJC No. 4667 of 1998, titled as Ramdatta Mishra and Ors.

Vs. The State of Bihar & Ors., which stood dismissed for want

of prosecution, vide order dated 23rd of April, 2015 passed by a

coordinate Bench of this Court.

Patna High Court MJC No.1526 of 2015 dt.09-12-2021

For the reasons assigned, the present petition stands

allowed. The order dated 23rd of April, 2015 passed in CWJC

No. 4667 of 1998, titled as Ramdatta Mishra and Ors. Vs. The

State of Bihar & Ors., is recalled and the petition is restored to

its original number and position.

                                                                  (Sanjay Karol, CJ)
Amrendra/PKP
AFR/NAFR
CAV DATE
Uploading Date          10.12.2021
Transmission Date