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Jagannath Mohaprabhu vs Kashinath Behera & Others
2026 Latest Caselaw 3005 Ori

Citation : 2026 Latest Caselaw 3005 Ori
Judgement Date : 30 March, 2026

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Orissa High Court

Jagannath Mohaprabhu vs Kashinath Behera & Others on 30 March, 2026

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             RSA No.245 of 2007
                          Jagannath Mohaprabhu        .....        Appellant
                                                                          Represented By Adv. -
                                                                          M/S.Subrat
                                                                          Satpathy,P.R.Behera

                                                    -Versus-
                          Kashinath Behera & Others      .....                        Respondents
                                                                          Represented By Adv. -
                                                                          M/S.R.K.Mohanty, Sr.
                                                                          Advocate

                                                     CORAM:
                                       MR. JUSTICE ANANDA CHANDRA BEHERA

                                                           ORDER

30.03.2026 Order No.

27. 1. This matter is taken up through hybrid mode.

2. The learned counsel for the appellant and the learned senior counsel for the respondent are present.

3. Registry is directed to furnish the soft copies of the brief along with LCRs as required by learned counsels of both the sides through pendrives on production of pendrives by the learned counsels of both the sides on or before the next date of listing.

4. List this matter two weeks after.

(ANANDA CHANDRA BEHERA) Judge

Designation: Personal Assistant

Nitu

 
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