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Sri Ashok Kumar Mohanty vs Chandra Sekhar Padhy
2026 Latest Caselaw 2945 Ori

Citation : 2026 Latest Caselaw 2945 Ori
Judgement Date : 26 March, 2026

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Orissa High Court

Sri Ashok Kumar Mohanty vs Chandra Sekhar Padhy on 26 March, 2026

Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             CONTC No.1737 of 2026

                        Sri Ashok Kumar Mohanty              .....                     Petitioner
                                                                      Represented by Adv. -
                                                                      Mr. Manas Pati
                                                       -versus-

                        Chandra Sekhar Padhy,                .....              Opposite Party/
                        Engineer-in-Chief,                                         Contemnor
                        Water Resources Orissa,
                        Bhubaneswar.
                                                                      Represented by Adv. -
                                                                      Smt. Sasmita Nayak, ASC

                                              CORAM:
                         THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA
                                               ORDER

26.03.2026 Order No.

01. 1. This matter is taken up through Hybrid mode.

2. Heard the learned counsel for the Petitioner.

3. An extra copy of the contempt petition be served on the learned counsel for the Contemnor within three working days hence, who shall obtain instruction in the matter by the next date.

4. List this matter on 1st May, 2025.

(Aditya Kumar Mohapatra)

 
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