Punyasloka Pradhan vs Prabin Samal & Ors. ........ Opposite ...
2026 Latest Caselaw 2618 Ori

Orissa High Court

Punyasloka Pradhan vs Prabin Samal & Ors. ........ Opposite ... on 18 March, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                CRLMC No. 2554 of 2025
                             Punyasloka Pradhan                     ........  Petitioner(s)
                                                                       Mr. Om Swarup, Adv.
                                                    -Versus-

                             Prabin Samal & Ors.                   ........ Opposite Party (s)
                                                                       Ms. Adisha Mohanty, Adv.
                                                                                     (for O.P.1)
                                     CORAM:
                                     DR. JUSTICE SANJEEB K PANIGRAHI
                                                    ORDER

18.03.2026 Order No.

06.

1. This matter is taken up through hybrid arrangement.

2. This application under Section 482 Cr.P.C. has been filed to quash

the FIR in Chandaka P.S. Case No.31 of 2025 pending in the court

of learned J.M.F.C.(O), Bhubaneswar.

3. Heard.

4. Both the parties are directed to approach the Co-ordinator,

Arbitration and Mediation Centre, High Court of Orissa, Cuttack

on 30th March, 2026, who shall fix the date of appearance of the

Petitioner and the Opposite Party No.2 within two weeks

thereafter. The parties shall try to settle their dispute amicably on

the date to be fixed by the Co-coordinator, Arbitration and

Mediation Centre, High Court of Orissa, Cuttack. The mediation

report shall be submitted before this Court by 24th April, 2026.

5. List this matter on 24th April, 2026.

( Dr. Sanjeeb K Panigrahi) Judge

Murmu