Saudamini Dash vs State Of Odisha
2026 Latest Caselaw 2615 Ori

Orissa High Court

Saudamini Dash vs State Of Odisha on 18 March, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                            CRLMC No.625 of 2026

                                           Saudamini Dash                  ....              Petitioner(s)

                                                                        Mr. Prasanta Kumar Sahoo, Adv.
                                                                            Mr. Gyana Ranjan Das, Adv.
                                                                      -versus-
                                           State of Odisha
                                           (Vigilance)                     ....         Opposite Party(s)

                                                               Mr. N. Moharana, Add. Standing Counsel
                                                                         (for the Vigilance Department)

                                                  CORAM:
                                                  HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                                                                       ORDER

Order No. 18.03.2026

1. This matter is taken up through hybrid arrangement

2. Learned counsel for the Vigilance Department seeks time

to file objections to the CRLMC application.

3. As prayed for, list this matter on 9th April, 2026.

Designation: Senior Stenographer

Judge

Sipun