Bhabani Sankar Baral vs State Of Odisha & Anr. .... Opposite ...
2026 Latest Caselaw 2488 Ori

Orissa High Court

Bhabani Sankar Baral vs State Of Odisha & Anr. .... Opposite ... on 16 March, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     CRLMC No.618 of 2026


                                     Bhabani Sankar Baral         ....              Petitioner(s)
                                                                      Mr. Suvendu S. Dash, Adv.
                                                                     Smt. Aishwariya Dash, Adv.
                                                                 Mr. Rakesh Kumar Sarangi, Adv.

                                                            -versus-
                                     State of Odisha & Anr.   ....              Opposite Party(s)
                                                                         Miss Gayatri Patra, ASC
                                                               Mr. Shibani Shankar Pradhan, Adv.

                                           CORAM:
                                           HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                             Order                               ORDER
                             No.                                16.03.2026

02. 1. This matter is taken up through hybrid arrangement.

2. Heard.

3. At the outset, it submitted by Mr. Shibani Shankar

Pradhan, learned counsel that he has instruction to appear

on behalf of the Opposite Party No.2. Hence, he may be

granted some time to file a 'VAKALATNAMA' for the

said purpose.

4. In such view of the matter, learned counsel for the

Petitioner is directed to serve an extra copy of the brief on

the learned counsel for the Opposite Party No.2. He is

directed to file reply within two weeks from the date of

receipt of a copy of the brief.

Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa Date: 16-Mar-2026 18:02:34

5. Office is directed to list this matter on 6th April, 2026 by

indicating the name of the learned counsel for the

Opposite Party No.2 in the next cause list.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 16-Mar-2026 18:02:34