Dibyarani Pandia And Others vs M/S. Bhushan Power And Steel Ltd
2026 Latest Caselaw 2392 Ori

Orissa High Court

Dibyarani Pandia And Others vs M/S. Bhushan Power And Steel Ltd on 14 March, 2026

Author: K.R. Mohapatra

Bench: K.R. Mohapatra

Signature Not Verified
Digitally Signed
Signed by: MADHUSMITA SAHOO
Designation: SENIOR STENOGRAPHER
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 16-Mar-2026 17:00:36


                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                               MACA No. 397 OF 2024
                                               Dibyarani Pandia and others        ....             Appellants
                                                                                                         None
                                                                      -versus-
                                               M/s. Bhushan Power and Steel Ltd.,    .... Respondents
                                               Sambalpur and another
                                                               Mr. Gopal Chandra Samantaray, Advocate
                                                                                  (For Respondent No.2)

                                                    CORAM:
                                                    JUSTICE K.R. MOHAPATRA
                                                                     ORDER

                   Order No.                                        14.03.2026
                        5.            1.          This matter is taken up in the 1st National Lok Adalat

through video conferencing mode.

2. None appears for the Appellants at the time of call.

3. It is submitted by Mr. Samantaray, learned counsel for Respondent No.2 and Mr. Swain, Manager, the New India Assurance Co. Ltd., that the matter can be settled in the Lok Adalat.

4. Hence, to make an endeavour to settle the matter, the matter may be placed along with MACA No. 851 of 2024 before the next Lok Adalat.

                                                                            K.R. Mohapatra, J
                                                                           st
            ms                                                           (1 National Lok Adalat)