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M/S. Meinhardt Singapore Pte.Ltd vs Union Of India And Others ... Opposite ...
2026 Latest Caselaw 2310 Ori

Citation : 2026 Latest Caselaw 2310 Ori
Judgement Date : 12 March, 2026

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Orissa High Court

M/S. Meinhardt Singapore Pte.Ltd vs Union Of India And Others ... Opposite ... on 12 March, 2026

Author: Murahari Sri Raman
Bench: Murahari Sri Raman
                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    WP(C) No.5599 of 2026

                                   M/s. Meinhardt Singapore Pte.Ltd.           ...            Petitioner
                                                   Mr.Rudra Prasad Kar, Senior Advocate along with
                                                                     Mr. Asit Kumar Dash, Advocate
                                                              -Versus-
                                   Union of India and others                ...       Opposite Parties
                                                    Mr. Prasanjeet Mohapatra, Sr. Standing Counsel
                                                                 Mr. Satyanarayan Pattnaik, CGC
                                                                  (for opposite party nos.1 and 2)

                                                         CORAM:
                                             THE HON'BLE THE CHIEF JUSTICE
                                                           AND
                                       THE HON'BLE MR. JUSTICE MURAHARI SRI RAMAN

                                                                ORDER

Order No. 12.03.2026

01. 1. At the request of Mr. Prasanjeet Mohapatra, learned Senior Standing Counsel, list this matter on 16th March, 2026.

(Harish Tandon) Chief Justice

(M.S. Raman) Judge

Aswini

Designation: Personal Assistant

 
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