Bhramara Behera And Another vs Jagannath Patra(Dead) And
2026 Latest Caselaw 2138 Ori

Orissa High Court

Bhramara Behera And Another vs Jagannath Patra(Dead) And on 9 March, 2026

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              RSA No.26 of 2007
                          Bhramara Behera and another     .....  Appellants
                                                                            Represented by Adv. -
                                                                            Ms. S. Mohanty,
                                                                            Advocate appearing on
                                                                            behalf of Mr. R.K.
                                                                            Mohanty, Sr. Advocate

                                                    -versus-
                          Jagannath Patra(dead) and    .....                          Respondents
                          others
                                                                     Represented by Adv. -
                                                                     M/s. Nrusingha.c.das,
                                                                     M/s. P.k.Ratha(1),s.mohanty,
                                                                     s.m.ali,d.panda,s.p.panda
                                                  CORAM:
                                    MR. JUSTICE ANANDA CHANDRA BEHERA

                                                         ORDER

09.03.2026 Order No.

32. 1. This matter is taken up through hybrid mode.

2. Learned counsels of both the sides are present.

3. On the prayer of the learned counsel for the appellants, this 2nd appeal be listed on 07.04.2026.

( ANANDA CHANDRA BEHERA) Judge Jagabandhu

Designation: Personal Assistant