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Jaya Khara & Another vs State Of Odisha
2026 Latest Caselaw 2123 Ori

Citation : 2026 Latest Caselaw 2123 Ori
Judgement Date : 9 March, 2026

[Cites 0, Cited by 0]

Orissa High Court

Jaya Khara & Another vs State Of Odisha on 9 March, 2026

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   CRLA No.638 of 2025

                  Jaya Khara & another                 ....Appellants/
                                                          Petitioners
                                      Represented by Adv.-
                                      Sk. Zafarulla, Advocate

                                          -versus-

                  State of Odisha                     Respondent/
                                                       ....
                                                       Opp. Party
                                      Represented by Adv.-
                                      Ms. Suvalaxmi Devi, ASC

                               CORAM:
            HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
                                AND
            HON'BLE MR. JUSTICE SIBO SANKAR MISHRA

                                        ORDER
Order No.                             09.03.2026
                                     (Hybrid mode)


   04.       1.    This is an application for bail.

2. Heard Sk. Zafarulla, learned counsel appearing for the appellants and Ms. Suvalaxmi Devi, learned Additional Standing Counsel appearing for the State.

3. Learned State counsel has produced the Custody Certificate of appellant no.1- Jaya Khara dated 02.02.2026 received from the Senior Superintendent, Circle Jail, Koraput (Welfare Services), Conduct Certificate of appellant no.1- Jaya Khara dated 02.02.2026 received from the Senior Superintendent,

Circle Jail, Koraput (Welfare Services) and the report of criminal antecedent of the appellant no.1- Jaya Khara dated 18.02.2026 received from the IIC, Padwa Police Station, which indicates that there is nothing adverse against him. The said reports are taken on record.

4. List this matter for hearing on 08.04.2026.

(Manash Ranjan Pathak) Judge

(Sibo Sankar Mishra) Judge Subhasis

Designation: Personal Assistant

Location: High Court of Orissa, Cuttack. Date: 09-Mar-2026 18:14:16

 
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