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Royal Sundaram vs Chandrama Harijan & .... Opposite ...
2026 Latest Caselaw 7 Ori

Citation : 2026 Latest Caselaw 7 Ori
Judgement Date : 5 January, 2026

[Cites 0, Cited by 0]

Orissa High Court

Royal Sundaram vs Chandrama Harijan & .... Opposite ... on 5 January, 2026

Author: Sanjeeb K Panigrahi
Bench: Sanjeeb K Panigrahi
                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 W.P.(C) No.35685 of 2025

                                  Royal Sundaram              ....                  Petitioner(s)
                                  Alliance Insurance
                                  Company, Bhubaneswar
                                                                     Mr. Adam Ali Khan, Adv.
                                                                      Miss J.P. Tripathy, Adv.

                                                      -versus-
                                  Chandrama Harijan &   ....                   Opposite Party(s)
                                  Anr.



                                        CORAM:
                                        HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI
                       Order                                 ORDER
                       No.                                  05.01.2026

01. 1. This matter is taken up through hybrid arrangement.

2. In filing this Writ Petition, the Petitioner has challenged

the judgment/ order dated 03.01.2025 passed by the

learned Additional District Judge-cum-3rd MACT, Jeypore

in Motor Accident Claim Case No.19 of 2017.

3. Heard.

4. Issue notice to the Opposite Parties.

5. Notice be issued to the Opposite Parties by Speed Post

with A.D. making it returnable by 2nd February, 2026.

Requisites for issuance of notice shall be filed within three

Signed by: AYASKANTA JENA working days hence. Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa Date: 05-Jan-2026 18:33:14

6. List this matter on 3rd February, 2026.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 05-Jan-2026 18:33:14

 
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