Harekrushna Mohanty vs Pratima Sahoo @ Mohanty
2026 Latest Caselaw 698 Ori

Orissa High Court

Harekrushna Mohanty vs Pratima Sahoo @ Mohanty on 27 January, 2026

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                MATA No.207 of 2023

                       Harekrushna Mohanty                        ....           Appellant

                                                                    Represented By Adv.
                                                        Mr. Sujit Kumar Biswal, Advocate

                                                       -versus-
                       Pratima Sahoo @ Mohanty                    ....        Respondent

                                                                    Represented By Adv.
                                                           Mr. Debi Prasad Das, Advocate

                                      CORAM:
                  THE HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
                                       AND
                   THE HON'BLE MR. JUSTICE SIBO SANKAR MISHRA

                                                         ORDER

27.01.2026 Order No. (Hybrid mode)

18. 1. Heard Mr. Sujit Kumar Biswal, learned counsel appearing for the appellant-husband and Mr. Debi Prasad Das, learned counsel appearing for the respondent-wife.

2. Hearing is concluded and judgment is reserved.

(Manash Ranjan Pathak), Judge

(Sibo Sankar Mishra), Judge Rabindra Signature Not Verified Digitally Signed Signed by: RABINDRA KUMAR MISHRA Designation: Personal Assistant Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 05-Feb-2026 16:42:29