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Pradeep Kumar Sahu vs Naznin Akhtar .... Opposite Parties
2026 Latest Caselaw 693 Ori

Citation : 2026 Latest Caselaw 693 Ori
Judgement Date : 27 January, 2026

[Cites 0, Cited by 0]

Orissa High Court

Pradeep Kumar Sahu vs Naznin Akhtar .... Opposite Parties on 27 January, 2026

Author: V. Narasingh
Bench: V. Narasingh
                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             CRLREV No. 63 of 2026

                            Pradeep Kumar Sahu                    ....         Petitioner
                                                                  Mr. S.K. Ray, Advocate
                                                       -versus-

                           1. Naznin Akhtar                       ....   Opposite Parties
                           2. State of Orissa

                                                                   Mr. S. Panigrahi, ASC

                                          CORAM: JUSTICE V. NARASINGH
                                                     ORDER

27.01.2026 Order No.

01. 1. List this matter on 10.02.2026 to enable the learned counsel for the Petitioner to address this Court with reference to the judgment of the Apex Court in the case of D. Purushotama Reddy and anr. vs. K. Sateesh reported in (2008) 8 SCC 505 placing reliance on which cognizance has been taken.

2. List this matter on the date fixed under the same heading.

(V. Narasingh) Judge

Ayesha

Location: High Court of Orissa, Cuttack Date: 28-Jan-2026 10:54:38

 
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