Pradeep Kumar Rath vs Manasi Dash @ Rath & .... Opposite ...
2026 Latest Caselaw 689 Ori

Citation : 2026 Latest Caselaw 689 Ori
Judgement Date : 27 January, 2026

[Cites 0, Cited by 0]

Orissa High Court

Pradeep Kumar Rath vs Manasi Dash @ Rath & .... Opposite ... on 27 January, 2026

Author: V. Narasingh

Bench: V. Narasingh

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              CRL. REV. No.935 of 2025

                               Pradeep Kumar Rath           ....           Petitioner
                                                            Mr. M.B. Das, Advocate
                                                      -versus-

                               Manasi Dash @ Rath &         ....   Opposite Parties
                               another


                                           CORAM: JUSTICE V. NARASINGH
                                                     ORDER

             Order                                 27.01.2026
             No.
                  01.       1.         Learned counsel for the Petitioner is requested

to place on record the calculation sheet of the arrear maintenance till date in the light of the judgment passed by the learned court below.

2. List this matter on 4.2.2026 under the same heading.

(V. NARASINGH) Judge PKS

Signed by: PRADEEP KUMAR SWAIN

Location: Orissa High Court, Cuttack Date: 27-Jan-2026 18:50:37

Download the LatestLaws.com Mobile App