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Santosh Kumar Naik vs ) State Of Odisha
2026 Latest Caselaw 687 Ori

Citation : 2026 Latest Caselaw 687 Ori
Judgement Date : 27 January, 2026

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Orissa High Court

Santosh Kumar Naik vs ) State Of Odisha on 27 January, 2026

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             RSA No.69 of 2022
                          Santosh Kumar Naik            .....      Appellant
                                                                              Represented by Adv. -
                                                                              Mr. Partha Mukherji

                                                           -versus-
                          1) State Of Odisha                          .....             Respondents
                          2) Executive Engineer(r.w.d.)                       Represented by Adv. -
                          ,sundargarh                                         Mr. G. Mohanty, S.C.
                          3) Branch Manager S.b.i.,sundargarh
                                                                              (For the State)

                                                  CORAM:
                                    MR. JUSTICE ANANDA CHANDRA BEHERA

                                                           ORDER

27.01.2026 Order No.

09. 1. This matter is taken up through hybrid mode.

2. Heard from the learned counsels of both the sides.

3. Hearing is concluded and judgment is reserved.

( ANANDA CHANDRA BEHERA) Judge Jagabandhu

Designation: Personal Assistant

 
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