Madhusmita Dutta vs Arvind Agrawal Ias And Others .... Opp. ...
2026 Latest Caselaw 589 Ori

Orissa High Court

Madhusmita Dutta vs Arvind Agrawal Ias And Others .... Opp. ... on 21 January, 2026

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            CONTC No. 389 of 2025

                        Madhusmita Dutta                            ....               Petitioner
                                                                              Represented by
                                                                         Mr. S.R. Mohapatra,
                                                                                   Advocate


                                                            -Versus -

                        Arvind Agrawal IAS and Others               ....             Opp. Parties
                                                                                Represented by
                                                                         Mr. S.N. Patnaik, AGA

                                       CORAM:
                                         JUSTICE SASHIKANTA MISHRA

ORDER_ 21.01.2026 Order No.

7. 1. This matter is taken up through hybrid mode.

2. Learned counsel for the petitioner has filed a memo containing a table showing entitlement of the petitioner and the amount already received by her. According to him, this is in part compliance of the judgment passed by this Court.

3. Learned State Counsel shall take instructions in the matter and also from the Managing Committee of the concerned College in this regard.

4. The State Counsel shall file an additional affidavit answering the assertions of the petitioner.

5. List this matter on 18.02.2026.

Digitally Signed Judge Signed by: BHIGAL CHANDRA TUDU

B.C.Authentication Tudu Location: Orissa High Court, Cuttack Date: 22-Jan-2026 20:05:06