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Priyadarshani Madhusmita vs Aswathy S
2026 Latest Caselaw 206 Ori

Citation : 2026 Latest Caselaw 206 Ori
Judgement Date : 9 January, 2026

[Cites 1, Cited by 0]

Orissa High Court

Priyadarshani Madhusmita vs Aswathy S on 9 January, 2026

Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               CONTC No.1874 of 2025
                             Priyadarshani Madhusmita        .....    Petitioner
                             Nayak
                                                                                Represented by Adv. -
                                                                                Krishna Chandra Sahu

                                                           -versus-
                             Aswathy S, Commnr. Cum            .....                      Opposite
                             Secy. Health And F.W Dept.                           Party/Contemnor
                                                                          Represented by Adv. -Mr.
                                                                          U.R.Jena, A.G.A.

                                                    CORAM:
                                      THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                                  MOHAPATRA

                                                           ORDER

09.01.2026

Order No.

07. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Learned counsel for the Contemnor submitted that the case of Debendra Deep vs. State of Odisha & Others in W.P.(C) No.36735 of 2022 is pending before the Hon'ble Supreme Court and the next date is fixed to 12th February, 2026. He further submitted since this Court has directed in present writ application to implement the order in terms of the judgment in Debendra Deep's case (supra), some more time be granted to the State to take steps in the aforesaid pending application before the Hon'ble Supreme Court.

3. List this matter on 20.02.2026.

( A.K. Mohapatra ) Judge Rubi

Signed by: RUBI BEHERA Page 1 of 1.

 
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