Raj Kumar Yadav ..... Election vs Sarada Prasad Nayak
2026 Latest Caselaw 128 Ori

Citation : 2026 Latest Caselaw 128 Ori
Judgement Date : 7 January, 2026

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Orissa High Court

Raj Kumar Yadav ..... Election vs Sarada Prasad Nayak on 7 January, 2026

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                           ELPET No. 1 of 2024

              Raj Kumar Yadav                           .....                  Election Petitioner

                                                                        Mr. K.K. Mohapatra, Adv.
                                                        -Versus-
              Sarada Prasad Nayak                       .....                        Respondent

                                                                             Mr. U.K.Samal, Adv.

                                            CORAM:
                           THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
                                                                 ORDER

07.01.2026

I.A. No. 109 of 2024

Order No. 1. This matter is taken up through hybrid mode.

28.

2. Hearing concluded. Judgment reserved.

(Sashikanta Mishra) Judge A.K. Rana

Location: HIGH COURT OF ORISSA, CUTTACK

Date: 08-Jan-2026 17:31:08

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