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Akshaya Kumar Singh vs Soudamini Nayak
2026 Latest Caselaw 934 Ori

Citation : 2026 Latest Caselaw 934 Ori
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Orissa High Court

Akshaya Kumar Singh vs Soudamini Nayak on 3 February, 2026

     IN THE HIGH COURT OF ORISSA AT CUTTACK
                 CONTC No.5819 of 2025
Akshaya Kumar Singh         .....        Petitioner
                                            Represented by Adv. -
                                            Manoj Kumar Panda,
                                            S.s.chhualsingh, S.r.nayak,
                                            N.mohanty

                             -versus-
Soudamini Nayak,oas,                      .....    Opposite Parties
Tahasildar,kankadahad Tahasil
                                                  Represented by Adv.
                                                  - Mr. G. Mohanty,
                                                  SC

                     CORAM:
       MR. JUSTICE ANANDA CHANDRA BEHERA

                            ORDER

03.02.2026 Order No.

01. 1. This matter is taken up through hybrid mode.

2. The CONTC be listed for hearing with I.A. No.19192 of 2025.

( ANANDA CHANDRA BEHERA) Judge

02. 1. This I.A. has been field by the Opposite Party No.9 and 10 in disposed of W.P.(C) No.15325 of 2025 praying for recalling the final order dated 30.06.2026 passed in W.P.(C) No.15325 of 2025.

2. The petitioner is directed to serve a copy of this I.A. thereof on the learned counsel for the Opposite Parties.

3. This I.A. be listed on 20.02.2026 for objection and hearing.

( ANANDA CHANDRA BEHERA) Judge

Jagabandhu

Designation: Personal Assistant

 
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