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Nabakishore Nayak And Others vs Usha Padhee
2026 Latest Caselaw 1643 Ori

Citation : 2026 Latest Caselaw 1643 Ori
Judgement Date : 20 February, 2026

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Orissa High Court

Nabakishore Nayak And Others vs Usha Padhee on 20 February, 2026

Author: Murahari Sri Raman
Bench: Murahari Sri Raman
                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   CONTC No.3747 of 2025
                                   Nabakishore Nayak and others           ....            Petitioners
                                                              Mr. Hrudananda Mohapatra, Advocate
                                                               -versus-
                                   Usha Padhee, I.A.S. and others         ....              Opposite
                                                                               Parties/Contemnors
                                                                        Mr. Debashis Tripathy, AGA
                                                                          for Contemnor Nos.1 to 3
                                                     Mr. Pradipta Kumar Mohanty, Senior Advocate
                                                      assisted by Mr. Pronoy Mohanty, Advocate for
                                                                                   Contemnor No.4
                                                              CORAM:
                                       HON'BLE MR. JUSTICE MURAHARI SRI RAMAN
         Order No.                                               ORDER
            07.                                                 20.02.2026
                                1.

Learned Additional Government Advocate appearing for the State submitted that during course of compliance of order of this Court, certain subsequent events have happened which are required to be placed. He has requested for grant of accommodation to place on record the same by way of affidavit.

2. List this matter on 27th February, 2026. The affidavit be filed in the meantime. Personal appearance of the Director, Municipal Administration, Odisha, Bhubaneswar-opposite party no.3 is dispensed with for the time being.

(M.S. Raman) Judge Laxmikant

Signed by: LAXMIKANT MOHAPATRA Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 20-Feb-2026 18:29:06

 
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