Indumati Guru & Others vs Kanchan Bala Sahu & Another
2026 Latest Caselaw 1623 Ori

Citation : 2026 Latest Caselaw 1623 Ori
Judgement Date : 20 February, 2026

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Orissa High Court

Indumati Guru & Others vs Kanchan Bala Sahu & Another on 20 February, 2026

Author: R.K. Pattanaik

Bench: R.K. Pattanaik

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 MACA No.268 of 2014
                                Indumati Guru & others         ....          Appellants
                                                            Mr. P.K. Mishra, Advocate
                                                               -Versus-
                                Kanchan Bala Sahu & another                 ....        Respondents
                                                           Mr. P.K. Mahali, Advocate for O.P. No.2

                                           CORAM:
                                           MR. JUSTICE R.K. PATTANAIK

                                                               ORDER

20.02.2026 Order No.

06. 1. Heard in part.

2. Recorded the submission of Mr. Mishra, learned counsel for the appellants. Mr. Mahali, learned counsel for the respondent No.2 requests for a short adjournment.

3. Flat deduction of 30% income tax and assessment for the year 2002-03 by the learned Tribunal is unjust as submitted by Mr. Mishra, learned counsel for the appellants is to file a calculation sheet by the next date fixed. Considering the request received from Mr. Mahali, learned counsel for respondent No.2, further hearing is deferred to 27th February, 2026 for orders.

(R.K. Pattanaik) Judge

TUDU