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Dr. Arabinda Panda & Ors vs State Of Odisha & Ors. ..... Opposite ...
2026 Latest Caselaw 1455 Ori

Citation : 2026 Latest Caselaw 1455 Ori
Judgement Date : 17 February, 2026

[Cites 0, Cited by 0]

Orissa High Court

Dr. Arabinda Panda & Ors vs State Of Odisha & Ors. ..... Opposite ... on 17 February, 2026

Author: Biraja Prasanna Satapathy
Bench: Biraja Prasanna Satapathy
                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            WP(C) No. 13778 of 2025
                          Dr. Arabinda Panda & Ors.     .....       Petitioners
                                                                              Mr. B. Routray, Sr. Advocate
                                                                                      along with
                                                                               Mr. J. Biswal, Advocate
                                                             -versus-
                          State of Odisha & Ors.                .....            Opposite Parties
                                                                          Mr. P. Acharya, Advocate General
                                                                                      along with
                                                                                Mr. C.K. Pradhan, AGA
                                                                          Mr. P.K. Mohanty, Sr. Advocate
                                                                                      along with
                                                                              Ms. K.T. Mudali, Advocate
                                                                                  (Opp. Party No. 3)
                                                                              Mr. S. Sourav, Advocate
                                                                                     (Intervenor)


                                             CORAM:
                         THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
                                              ORDER

17.02.2026

1. This matter is taken up through hybrid mode.

2. Heard learned counsel appearing for the Parties.

3. Hearing is concluded and Judgment is reserved.

(BIRAJA PRASANNA SATAPATHY) Judge Sneha

Location: High Court of Orissa, Cuttack

 
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