Prasanta Behera vs Union Of India & Ors. .... Opposite ...
2026 Latest Caselaw 1285 Ori

Citation : 2026 Latest Caselaw 1285 Ori
Judgement Date : 11 February, 2026

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Orissa High Court

Prasanta Behera vs Union Of India & Ors. .... Opposite ... on 11 February, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                      W.P.(C) No.9200 of 2015

                                     Prasanta Behera                 ....               Petitioner(s)

                                                                       Mr. D. Mohapatra, Sr. Adv.
                                                                            along with Associates
                                                                -versus-
                                     Union of India & Ors.           ....       Opposite Party(s)

                                                        Mr. B.S. Rayaguru, Sr. P.C., Union of India
                                                                                    (for O.P. No.1)

                                                           Mr. S.D. Das, Sr. Advocate & Associates
                                                                                   (for O.P. No.3)

                                            CORAM:
                                            HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI
                                                                 ORDER

Order No. 11.02.2026

1. This matter is taken up through hybrid arrangement.

2. On the request of the learned counsel for the Petitioner,

list this matter on 26th February, 2026.

3. Interim order, if any, passed earlier shall continue till the

next date of listing of this matter.

Designation: Senior Stenographer

Date: 12-Feb-2026 19:15:19 (Dr. Sanjeeb K Panigrahi) Judge

Sipun