M/S. Kapilas Cement vs My Home Industries Pvt. ..... Opposite ...
2026 Latest Caselaw 1235 Ori

Orissa High Court

M/S. Kapilas Cement vs My Home Industries Pvt. ..... Opposite ... on 10 February, 2026

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          CMP No.2118 of 2025
                      M/s. Kapilas Cement         .....         Petitioner
                      Manufacturing Works
                      (KCMW), Cuttack
                                                                     Represented by Adv. - Sarada
                                                                     Prasanna Sarangi, A Sarangi.

                                                       -versus-
                      My Home Industries Pvt.              .....               Opposite Party
                      Ltd., Hyderabad
                                                                     Represented by Adv. - Mr.
                                                                     Samir Kumar Mishra, Sr.
                                                                     Advocate along with
                                                                     associates
                                               CORAM:
                                 THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                             MOHAPATRA
                                                ORDER

10.02.2026 Order No.

04. 1. This matter is taken up through Hybrid mode.

2. As agreed by the learned counsel for both sides, list this matter on 24th February, 2026.

3. Further, it is made clear that on 24th February, 2026 the matter shall be finally disposed of and no further adjournment shall be granted. Learned counsel appearing for the parties are requested to come prepared for final hearing.

4. Interim order passed earlier shall continue till the next date.

( Aditya Kumar Mohapatra ) Judge Signature Suchitra Not Verified Digitally Signed Signed by: SUCHITRA BEHERA Reason: Authentication Location: HIGH COURT OF ORISSA Page 1 of 1. Date: 10-Feb-2026 19:17:29