Ramanarayan Bal @ vs State Of Odisha & Ors. .... Opposite ...
2026 Latest Caselaw 1171 Ori

Citation : 2026 Latest Caselaw 1171 Ori
Judgement Date : 9 February, 2026

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Orissa High Court

Ramanarayan Bal @ vs State Of Odisha & Ors. .... Opposite ... on 9 February, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     CRLMC No.5586 of 2025

                                     Ramanarayan Bal @
                                     Ramnarayan Bal                   ....              Petitioner(s)

                                                                   Ms. Sonia Mathur, Sr. Adv.
                                                                              and Associates
                                                            -versus-
                                     State of Odisha & Ors.   ....          Opposite Party(s)

                                                                                Mr. Tej Kumar, ASC

                                                          Mr. S.S. Mohanty, Adv. (for the informant)

                                            CORAM:
                                            HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI
                                                                 ORDER

Order No. 09.02.2026

1. This matter is taken up through hybrid arrangement.

2. Learned counsel for the State is directed to obtain the up

to date case diary.

3. List this matter on 17th February, 2026.

4. The name of Mr. S.S. Mohanty, learned counsel for the

informant be reflected in the cause list as well as at the top

(Dr. Sanjeeb K Panigrahi) Judge

Sipun