Radhanath Mohanty vs Government Of Odisha And Others .... ...
2026 Latest Caselaw 3371 Ori

Orissa High Court

Radhanath Mohanty vs Government Of Odisha And Others .... ... on 10 April, 2026

Author: K.R. Mohapatra

Bench: K.R. Mohapatra

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               W.P.(C) No.1294 of 2026

                                  Radhanath Mohanty                            ....     Petitioner
                                                                Ms. Mamata Mishra, Advocate
                                                            -versus-
                                  Government of Odisha and Others              ....   Opp. Parties

                                                                      Mr. Siba Narayan Biswal,
                                                                    Additional Standing Counsel
                                           CORAM:
                                           JUSTICE K.R. MOHAPATRA
                                           JUSTICE SANJAY KUMAR MISHRA

                                                        ORDER

10.04.2026 Order No.

02. 1. This matter is taken up through hybrid mode.

2. Mr. Biswal, learned Additional Standing Counsel submits that the grievance petition of the Petitioner is still under consideration by the Collector, Jajpur.

3. He prays for one month's time to obtain definite instruction in the matter.

4. Put up this matter on 25th June, 2026.

(K.R. Mohapatra) Judge

(S.K. Mishra)

Mona