Dr.Lachhaman Bag vs State Of Odisha & Ors. ..... Opposite ...
2026 Latest Caselaw 3324 Ori

Orissa High Court

Dr.Lachhaman Bag vs State Of Odisha & Ors. ..... Opposite ... on 9 April, 2026

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              WP(C) No.17968 of 2024
                             Dr.Lachhaman Bag                 .....   Petitioner
                                                                               Represented by Adv. -
                                                                               Dr. Binoda Kumar
                                                                               Mishra

                                                          -versus-
                             State Of Odisha & Ors.              .....            Opposite Parties
                                                                              Represented by Adv. -
                                                                              Mr. D.K.Sahoo, A.G.A.

                                                   CORAM:
                                     THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                                 MOHAPATRA

                                                              ORDER

           Order No.                                         09.04.2026


                  02.           1.    This matter is taken up through Hybrid Arrangement (Virtual
                                /Physical Mode).

2. As prayed for by the learned Additional Government Advocate, he is granted four weeks' time as a last chance to file counter affidavit after serving a copy thereof on learned counsel for the Petitioner.

4. List this matter in the week commencing 6th July, 2026.

(A.K. Mohapatra) Judge Rubi