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Sashibhusan Pradhan And Another vs Smt. Anu Garg
2026 Latest Caselaw 3284 Ori

Citation : 2026 Latest Caselaw 3284 Ori
Judgement Date : 9 April, 2026

[Cites 0, Cited by 0]

Orissa High Court

Sashibhusan Pradhan And Another vs Smt. Anu Garg on 9 April, 2026

Author: B. P. Routray
Bench: B. P. Routray
                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 CONTC No.5622 of 2023, CONTC No.5623 of 2023, CONTC
                                 No.5624 of 2023, CONTC No.5625 of 2023, CONTC No.5626
                                  of 2023, CONTC No.6901 of 2023, CONTC No.480 of 2024,
                                       CONTC No.624 of 2024, CONTC No.1069 of 2024

                                 In CONTC No.5622 of 2023
                                 Sashibhusan Pradhan and another       ....          Petitioners
                                                                       Mr. I. Sahoo, Advocate
                                                            -versus-
                                 Smt. Anu Garg, I.A.S., Additional   .... Opposite Parties
                                 Chief Secretary, Water Resources
                                 Department, Odisha, Bhubaneswar and
                                 another
                                                                     Mr. U.R. Jena, A.G.A.
                                 In CONTC No.5623 of 2023
                                 Ghanashyam Dehury and others          ....          Petitioners
                                                                       Mr. I. Sahoo, Advocate
                                                            -versus-
                                 Smt. Anu Garg, I.A.S., Additional   .... Opposite Parties
                                 Chief Secretary, Water Resources
                                 Department, Odisha, Bhubaneswar and
                                 another
                                                                     Mr. U.R. Jena, A.G.A.
                                 In CONTC No.5624 of 2023
                                 Trilochan Garanayak and others        ....          Petitioners
                                                                       Mr. I. Sahoo, Advocate
                                                            -versus-
                                 Smt. Anu Garg, I.A.S., Additional   .... Opposite Parties
                                 Chief Secretary, Water Resources
                                 Department, Odisha, Bhubaneswar and
                                 another
                                                                     Mr. U.R. Jena, A.G.A.
                                 In CONTC No.5625 of 2023
                                 Hemanta Kumar Khadiratna              ....           Petitioner
                                                                       Mr. I. Sahoo, Advocate
                                                            -versus-
                                 Smt. Anu Garg, I.A.S., Additional     ....    Opposite Parties
                                 Chief Secretary, Water Resources
Signature Not Verified
Digitally Signed
Signed by: BASANTA KUMAR BARIK
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 09-Apr-2026 16:40:43
                                  Department, Odisha, Bhubaneswar and
                                 another
                                                                       Mr. U.R. Jena, A.G.A.
                                 In CONTC No.5626 of 2023
                                 Sarat Chandra Garnayak                ....           Petitioner
                                                                       Mr. I. Sahoo, Advocate
                                                            -versus-
                                 Smt. Anu Garg, I.A.S., Additional   .... Opposite Parties
                                 Chief Secretary, Water Resources
                                 Department, Odisha, Bhubaneswar and
                                 another
                                                                     Mr. U.R. Jena, A.G.A.
                                 In CONTC No.6901 of 2023
                                 Mochi Harijan                         ....           Petitioner
                                                                       Mr. I. Sahoo, Advocate
                                                            -versus-
                                 Smt. Anu Garg, I.A.S., Additional   .... Opposite Parties
                                 Chief Secretary, Water Resources
                                 Department, Odisha, Bhubaneswar and
                                 another
                                                                     Mr. U.R. Jena, A.G.A.
                                 In CONTC No.480 of 2024
                                 Prafulla Kumar Sahu                   ....           Petitioner
                                                                       Mr. I. Sahoo, Advocate
                                                            -versus-
                                 Smt. Anu Garg, I.A.S., Additional   .... Opposite Parties
                                 Chief Secretary, Water Resources
                                 Department, Odisha, Bhubaneswar and
                                 another
                                                                     Mr. U.R. Jena, A.G.A.
                                 In CONTC No.624 of 2024
                                 Bhagirathi Sahu and another           ....          Petitioners
                                                                       Mr. I. Sahoo, Advocate
                                                            -versus-
                                 Smt. Anu Garg, I.A.S., Additional   .... Opposite Parties
                                 Chief Secretary, Water Resources
                                 Department, Odisha, Bhubaneswar and
                                 another
                                                                     Mr. U.R. Jena, A.G.A.
Signature Not Verified
                                                                                    Page 2 of 4
Digitally Signed
Signed by: BASANTA KUMAR BARIK
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 09-Apr-2026 16:40:43
                                  In CONTC No.1069 of 2024
                                 Labanya Pradhan                                  ....           Petitioner
                                                                                  Mr. I. Sahoo, Advocate
                                                            -versus-
                                 Smt. Anu Garg, I.A.S., Additional   .... Opposite Parties
                                 Chief Secretary, Water Resources
                                 Department, Odisha, Bhubaneswar and
                                 another
                                                                     Mr. U.R. Jena, A.G.A.

                                                CORAM:
                                                JUSTICE B. P. ROUTRAY
                                                JUSTICE SANJAY KUMAR MISHRA

                                                                ORDER

09.04.2026 Order No.

09. 1. Heard Mr. I. Sahoo, learned counsel for the Petitioners and Mr. U.R. Jena, learned Additional Government Advocate for the contemnors.

2. It seen that a purported compliance affidavit dated 12.03.2026 (16.03.2026) has been filed by the present Secretary to Government in Water Resources Department, namely, Smt. Subha Sharma. Paragraphs 6 & 7 of the said affidavit reads as follows:-

"6. That, it is humbly submitted that, pursuant to the direction of this Hon'ble Court vide order dated 12.03.2026 were communicated by the Additional Secretary to Government, Water Resources Department to the E.I.C., Water Resources, Odisha, Bhubaneswar requesting therein for implementation of the above orders of the Hon'ble Court. Thus the order of the Hon'ble High Court has been complied with. Copy of the letters are annexed as Annexure A/2 series.

7. That, it is humbly submitted that since the order dated 30.01.2026 passed in this present contempt case has

Signed by: BASANTA KUMAR BARIK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 09-Apr-2026 16:40:43 already been complied with, this deponent humbly submits before the Hon'ble High Court with a prayer to drop the contempt proceeding. Further, this Hon'ble Court may graciously be pleased to dispense with the personal appearance of the deponent."

3. It is submitted on behalf of the Petitioners that pensionary benefits have not been received by the Petitioners till date, pursuant to the direction of this Court and confirmed by Hon'ble Apex Court.

4. Mr. Jena, learned A.G.A. also admits that the order of this Court is to be complied with fully yet.

5. In view of the statements made at paragraphs 6 & 7 stated above, which are found to be misleading, the deponent, namely, Smt. Subha Sharma, presently working as Principal Secretary to Government, Water Resources Department is directed to appear in person before this Court on 14th May 2026 at 2.00 P.M.

6. List all these matters on 14th May, 2026, at 2.00 P.M.

(B.P. Routray) Judge

(S.K. Mishra) Judge

B.K. Barik/Monalisa

Signed by: BASANTA KUMAR BARIK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 09-Apr-2026 16:40:43

 
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