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Dr. Nihar Ranjan Biswal & vs State Of Odisha & Ors. ..... Opposite ...
2025 Latest Caselaw 8652 Ori

Citation : 2025 Latest Caselaw 8652 Ori
Judgement Date : 23 September, 2025

Orissa High Court

Dr. Nihar Ranjan Biswal & vs State Of Odisha & Ors. ..... Opposite ... on 23 September, 2025

Author: Biraja Prasanna Satapathy
Bench: Biraja Prasanna Satapathy
                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            WP(C) No. 15074 of 2022
                          Dr. Nihar Ranjan Biswal &     .....             Petitioners
                          Anr.                                      Mr. B. Routray, Sr. Advocate
                                                                                        along with
                                                                                 Mr. J. Biswal, Advocate
                                                             -versus-
                          State of Odisha & Ors.                .....             Opposite Parties
                                                                              Mr. M.R. Mohanty, AGA
                                                                           Mr. P.K. Mohanty, Sr. Advocate
                                                                                     along with
                                                                            Ms. K.T. Mudali, Advocate
                                                                                 (Opp. Party No. 3)
                                            WP(C) No. 9597 of 2022
                          Dr. Sambit Kumar Behera &     .....                        Petitioners
                          Anr.                                                Mr. S.S. Das, Sr. Advocate
                                                                                       along with
                                                                               Ms. S. Das, Advocate
                                                          -versus-
                          State of Odisha & Ors.                .....             Opposite Parties
                                                                               Mr. M.R. Mohanty, AGA
                                                                               Mr. T. Patnaik, Advocate
                                                                                 (Opp. Party No. 3)
                                             CORAM:
                         THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
                                              ORDER

23.09.2025

1. This matter is taken up through hybrid mode.

2. Heard learned counsel appearing for the Parties.

3. Hearing in concluded and Judgment is reserved.

4. Learned counsel appearing for the Parties are directed to file their

respective written notes of submission.

Reason: Authentication (BIRAJA PRASANNA SATAPATHY) Location: High Court of Orissa, Cuttack Date: 23-Sep-2025 18:29:46 Judge Sneha

 
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