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Ruksana Banu & Others vs Yunus Bux & Others
2025 Latest Caselaw 8498 Ori

Citation : 2025 Latest Caselaw 8498 Ori
Judgement Date : 19 September, 2025

Orissa High Court

Ruksana Banu & Others vs Yunus Bux & Others on 19 September, 2025

Author: R.K. Pattanaik
Bench: R.K. Pattanaik
                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  SAO No.10 of 2025
            Ruksana Banu & others                ....                Appellants
                                                       Mr. S.K. Rout, Advocate
                                           -Versus-
            Yunus Bux & others                  ....               Respondents
                                                                       None

                      CORAM:
                      MR. JUSTICE R.K. PATTANAIK
                                           ORDER

19.09.2025 Order No.

01. 1. Heard Mr. Rout, learned counsel for the appellants.

2. Instant appeal under Order 43 Rule 1(u) C.P.C. is filed by the appellants challenging the impugned judgment as at Annexure-2 in R.F.A. Case No.17 of 2024 on the grounds stated therein.

3. Recorded the submission of Mr. Rout, learned counsel for the appellants. Considering the facts pleaded on record and the grounds advanced, the Court is inclined to formulate the substantial question of law after hearing the respondents.

4. Mr. Mohapatra, learned counsel for the respondents is absent at the time of call.

5. For further orders on the substantial question of law, list this matter on 24th October, 2025.

(R.K. Pattanaik) Judge

02. 1. Heard.

2. Instant petition is filed for interim orders.

3. Pending orders in appeal on the date fixed, this Court, as an interim measure, stays operation of the impugned judgment i.e. Annexure-2 in RFA No.17 of 2024.

4. List on the date fixed for further orders.

5. Issue urgent certified copy of this order as per rules.

(R.K. Pattanaik) Judge Balaram

Designation: Personal Assistant

 
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