Purandar Pujari vs State Of Odisha And Others
2025 Latest Caselaw 8266 Ori

Orissa High Court

Purandar Pujari vs State Of Odisha And Others on 15 September, 2025

Bench: K.R. Mohapatra, Savitri Ratho

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                          W.A. No. 1622 of 2022
                                        Purandar Pujari                            ....         Appellant
                                                             Mr. Sourya Sundar Das, Senior Advocate
                                                         being assisted by Ms. Shalaka Das, Advocate
                                                                   -versus-
                                        State of Odisha and Others                 ....       Respondents
                                                                             Mr. Siba Narayan Biswal,
                                                                           Additional Standing Counsel

                                             CORAM:
                                                JUSTICE K.R. MOHAPATRA
                                                JUSTICE SAVITRI RATHO
                                                               ORDER

              Order No.                                       15.09.2025

                  11.              1.        This matter is taken up through hybrid mode.

2. Heard Mr. Sourya Sundar Das, learned Senior Counsel along with Ms. Shalaka Das, learned counsel appearing for the Appellant and Mr. Siba Narayan Biswal, learned Additional Standing Counsel for the Respondents.

3. Argument is closed.

4. Judgment is Reserved.

(K.R. Mohapatra) Judge

(Savitri Ratho) Judge Sukanta

Signed by: SUKANTA KUMAR BEHERA Designation: Senior Stenographer

Reason: Authentication Location: Orissa High Court, Cuttack Date: 16-Sep-2025 17:07:49