The Managing Director vs Basant Kumar Biswal .... Opposite ...
2025 Latest Caselaw 7976 Ori

Orissa High Court

The Managing Director vs Basant Kumar Biswal .... Opposite ... on 8 September, 2025

Author: V. Narasingh

Bench: V. Narasingh

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                         W.P.(C) No. 28897 of 2022

             The Managing Director, ....                   Petitioner
             Odisha State
             Warehousing
             Corporation,
             Bhubaneswar

                                   Mr. ER. N. K. Mohanty, Advocate


                                      -versus-

             1. Basant Kumar Biswal .... Opposite Parties
             2. Appellate Authority
                under PG Act-cum-
                Joint Labour
                Commissioner,
                Bhubaneswar
                Khordha
             3. Controlling Authority
                under PG Act-cum-
                Asst. Labour
                Commissioner,
                Bhubaneswar
                Khordha
                              Mr. B.S. Tripathy 1, Sr. Advocate
                                        Mr. A. Sahoo, Advocate

                            CORAM: JUSTICE V. NARASINGH

                                     ORDER

08.09.2025 Order No.

05. 1. During the course of preparation of the judgment, certain clarifications were felt necessary. Accordingly, the matter is listed today.

2. Heard Mr. Mohanty, learned counsel for the Petitioner and Mr. Tripathy, learned Senior Counsel assisted by Mr. A. Sahoo, learned counsel for the Opposite Parties.

3. During the course of hearing, learned counsel for the Petitioner places on record a judgment of this Court dated 25.02.2025 in W.P.(C) No.18003 of 2009.

4. Copy thereof has been served on Mr. A Sahoo, instructing counsel of Mr. Tripathy, the learned Senior Counsel for the Opposite Parties.

5. Further hearing is concluded. Judgment is reserved.

(V. Narasingh) Judge Santoshi

Location: High Court of Orissa, Cuttack