Bijaya Kumar Mohanty vs State Of Odisha (Vigilance)
2025 Latest Caselaw 7837 Ori

Orissa High Court

Bijaya Kumar Mohanty vs State Of Odisha (Vigilance) on 3 September, 2025

Author: Chittaranjan Dash

Bench: Chittaranjan Dash

                                                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                 CRLA No. 182 of 2025
                                                     Bijaya Kumar Mohanty                 ....              Appellant
                                                                                     Mr. S. Mishra, Advocate

                                                                              -versus-
                                                     State of Odisha (Vigilance)          ....           Respondent
                                                                                               Mr. S. Das, S.C. for
                                                                                                         Vigilance

                                                             CORAM:
                                           THE HON'BLE MR. JUSTICE CHITTARANJAN DASH
                                                                             ORDER

                          Order No.                                         03.09.2025
                                   05.          1.      Learned counsel for the Appellant submits that he does

not possess the necessary document for preparation of the Paper Book but in the event the soft copy is supplied to him as is already annexed to the case record, he would prepare the Paper Book.

2. Accordingly, if the pen drive is supplied by the Appellant, the soft copy be supplied to him only in respect to the Statements, Judgment, exhibits and seizure list. It is made clear that the order sheets and case diary shall not be shared.

3. List this matter on 24.10.2025.

(Chittaranjan Dash) Judge Sarbani

Designation: Junior Stenographer

Location: HIGH COURT OF ORISSA, CUTTACK Date: 04-Sep-2025 17:44:41