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Shakti Prasad Mishra & Others vs State Of Odisha & Others .... Opposite ...
2025 Latest Caselaw 9646 Ori

Citation : 2025 Latest Caselaw 9646 Ori
Judgement Date : 31 October, 2025

Orissa High Court

Shakti Prasad Mishra & Others vs State Of Odisha & Others .... Opposite ... on 31 October, 2025

Author: Mruganka Sekhar Sahoo
Bench: Mruganka Sekhar Sahoo
                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         W.P.(C) No. 29894 of 2022

                     Shakti Prasad Mishra & Others               ....              Petitioners
                                                                    Represented by Adv.-
                                                          Mr. Sidheswar Mallik, Advocate
                                                    -Versus-
                     State of Odisha & Others                   ....      Opposite Parties
                                                                       Represented by Adv._
                                                                Mr. Debaraj Mohanty, AGA
                                                            (for opposite party No.1, 3 & 5)
                                                                 Mr. S.N. Patnaik, Advocate
                                                                    (for opposite party No.2)
                                                       Mr. Durga Prasad Pattnaik, Advocate
                                                                   (for opposite party No.4),
                                                       Mr. Biswabihari Mohanty, Advocate
                                                           (for opposite parties No.6 to 15),
                                                                  Mr. Sourav Das, Advocate
                                              (for intervenors opposite parties No.16 to 21)

                                         CORAM:
                       HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
                                          AND
                      HON'BLE MR. JUSTICE MRUGANKA SEKHAR SAHOO

                                                    ORDER

31.10.2025 (Hybrid mode) Order No.

21. 1. Judgment rendered in separate sheets.

(Manash Ranjan Pathak) Judge

(Mruganka Sekhar Sahoo)

Radha/Gs

 
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