Girish Kumar Nanda vs ) State Of Odisha ..... Opp. Parties
2025 Latest Caselaw 9581 Ori

Orissa High Court

Girish Kumar Nanda vs ) State Of Odisha ..... Opp. Parties on 30 October, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     CRLMC No.3877 of 2025
                    Girish Kumar Nanda           .....        Petitioner
                                                                             Represented By Adv. -
                                                                             Haripad Mohanty

                                                          -versus-
                    1) State Of Odisha                               .....            Opp. Parties
                    2) Harekrushna Seth                                      Represented By Adv. -
                                                                             Sasmita Nayak, A.S.C.

                                               CORAM:
                                 THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                             MOHAPATRA

                                                         ORDER

30.10.2025 Order No.

02. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Learned counsel for the State on the basis of instruction vide letter dated 23.10.2025 of the IIC, Champua PS, sought for some time to obtain instruction in the matter.

3. Considering the letter of the IIC, learned counsel for the State is granted four weeks' time.

4. List this matter in the week commencing 24.11.2025.

5. Learned counsel for the Petitioner served the copies of the judgments which he is relying upon in support of his ground in the present application in Court today.

( A.K. Mohapatra ) Judge Anil

Designation: Junior Stenographer Reason: Authentication Page 1 of 1. Location: High Court of Orissa Date: 30-Oct-2025 18:16:10