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Susanta Kumar Behera vs Manas Ray .... Opposite Party(S)
2025 Latest Caselaw 9052 Ori

Citation : 2025 Latest Caselaw 9052 Ori
Judgement Date : 14 October, 2025

Orissa High Court

Susanta Kumar Behera vs Manas Ray .... Opposite Party(S) on 14 October, 2025

Author: Sanjeeb K Panigrahi
Bench: Sanjeeb K Panigrahi
                                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        CONTC No.3922 of 2025

                                          Susanta Kumar Behera         ....             Petitioner(s)
                                                                         Mr. Amit Prasad Bose, Adv.
                                                                  -versus-
                                          Manas Ray                    ....       Opposite Party(s)
                                                                        Smt. Sarita Moharana, Adv.
                                                CORAM:
                                                HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI
                                  Order                             ORDER
                                  No.                              14.10.2025

01. 1. This matter is taken up through hybrid arrangement.

2. This CONTC arises out of the judgment/order dated

23.04.2025 passed in W.P.(C) No.10814 of 2025.

3. Heard.

4. Considering the submissions made on behalf both the

parties, this Court is of the view that no CONTC is made

out. This Court, therefore, declines to entertain the prayer

made in this CONTC.

5. This CONTC is, accordingly, disposed of being

dropped.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 14-Oct-2025 18:25:41

 
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