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Paradip Port Authority vs State Of Odisha And Others ..... ...
2025 Latest Caselaw 9967 Ori

Citation : 2025 Latest Caselaw 9967 Ori
Judgement Date : 13 November, 2025

Orissa High Court

Paradip Port Authority vs State Of Odisha And Others ..... ... on 13 November, 2025

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 WP(C) No.22016 of 2024
                             Paradip Port Authority,          .....     Petitioners
                             Paradip Port Trust and Others
                                                                                 Represented By Adv. -
                                                                                 Satyaprakash Dhal

                                                               -versus-
                             State Of Odisha and others               .....           Opposite Parties
                                                                                 Represented By Adv. -
                                                                                 M/s Tusar Kumar
                                                                                 Mishara (for O.P. No.7)
                                                                                 S. Nayak, ASC

                                                        CORAM:
                                          MR. JUSTICE ANANDA CHANDRA BEHERA

                                                               ORDER

13.11.2025 Order No.

05. 1. This matter is taken up through hybrid mode.

2. Heard from the learned counsel for the petitioners, learned counsel for O.P. No.7 and learned ASC for the State.

3. Hearing concluded. Judgment is reserved.

(ANANDA CHANDRA BEHERA) Judge Utkalika

 
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