M/S. Jalaram Transport vs Mahanadi Coalfield
2025 Latest Caselaw 9928 Ori

Orissa High Court

M/S. Jalaram Transport vs Mahanadi Coalfield on 12 November, 2025

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              WP(C) No.37718 of 2023
                                M/s. Jalaram Transport, Angul                  ....            Petitioner
                                                                  Mr. Avijit Patnaik, Advocate
                                                          -versus-
                                Mahanadi Coalfield, Ltd.,            ....       Opposite Parties
                                Sambalpur and others
                                                              Mr. Haripad Mohanty, Advocate
                                                          CORAM:
                                          THE HON'BLE THE CHIEF JUSTICE
                                                             AND
                                  THE HON'BLE MR. JUSTICE MURAHARI SRI RAMAN
                                                                   ORDER

Order No. 12.11.2025

07. 1. Heard learned counsel for the parties.

2. Hearing is concluded.

3. Judgment/order is reserved.

(Harish Tandon) Chief Justice

(M.S. Raman) Judge MRS/Laxmikant

Signed by: LAXMIKANT MOHAPATRA Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 14-Nov-2025 16:47:11