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M/S. Nitai Gaura Womens S.H.G vs State Of Odisha & Others .... Opp. ...
2025 Latest Caselaw 9711 Ori

Citation : 2025 Latest Caselaw 9711 Ori
Judgement Date : 6 November, 2025

Orissa High Court

M/S. Nitai Gaura Womens S.H.G vs State Of Odisha & Others .... Opp. ... on 6 November, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        W.P.(C) No.18134 of 2025

                             M/s. Nitai Gaura Womens S.H.G.,                  ....           Petitioner
                             Bhadrak                                                   Represented by

                                                                     Mr. B. Routray, Sr. Advocate with
                                                                             Mr. S.K. Samal, Advocate

                                                                 -Versus-
                             State of Odisha & Others                           ....       Opp. Parties

                                                                                     Mr. S.N. Patnaik,
                                                                      Additional Government Advocate
                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                  ORDER

06.11.2025

W.P.(C) Nos.18134,8475, 8484, 8588, 8597, 8876, and 18135 of 2025 Order No. 13 1. These matters are taken up through hybrid mode. . 2. The judgment of this Court passed on 24.10.2025 is modified only to correct the omission of the designation 'Senior Advocate' before the name of Mr. Amitav Das wherever it appears in the cause title, paragraph 10, and paragraph 12 of the judgment.

(Sashikanta Mishra) Judge Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 10-Nov-2025 19:12:55

 
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