Citation : 2025 Latest Caselaw 10657 Ori
Judgement Date : 29 November, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.10102 of 2025
Soumyashree Saiprabha Das and .... Petitioners
others
Represented By Adv. -
Mr. S. Satapathy, Advocate
-versus-
State of Odisha and others .... Opp. Parties
Represented By Adv. -
Mr. Debaraj Mohanty, AGA
(for O.P.1)
Mr. R.C. Mohanty, Advocate along with
Mr. K.C. Swain, Advocate
Mr. S.S. Sahoo, Advocate
(for O.Ps.2 & 3)
Mr. G. Sethy, Sr. Panel Counsel (for O.P.4)
CORAM:
JUSTICE MANASH RANJAN PATHAK
JUSTICE MRUGANKA SEKHAR SAHOO
ORDER
29.11.2025 (Hybrid Mode) Order No.
05. 1. The learned counsel Mr. R.C. Mohanty appearing for the
opposite parties no.2 and 3 files a memo serving copy thereof on
the learned counsel appearing for all the parties. He shall provide a
date chart on the next date giving the relevant dates in both cases.
2. Hearing is concluded. Judgment reserved.
3. List on 1st December, 2025 under the heading 'To Be Mentioned'.
(Manash Ranjan Pathak) Judge
(Mruganka Sekhar Sahoo) Judge Radha/Jyostna
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