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Satya Prakash Swain vs Bhupendra Singh Poonia
2025 Latest Caselaw 10596 Ori

Citation : 2025 Latest Caselaw 10596 Ori
Judgement Date : 28 November, 2025

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Orissa High Court

Satya Prakash Swain vs Bhupendra Singh Poonia on 28 November, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           CONTC No. 2717 of 2025


                         Satya Prakash Swain                    ....                  Petitioner
                                                                             Represented by
                                                                       Mr. S. Das, Advocate
                                                           -Versus -


                        Bhupendra     Singh     Poonia,          ....                 Opp. Parties
                        Commissioner-cum-Secretary,
                        Employment     and    Technical
                        Education     and      Training
                        Department and Others
                                                                                  Represented by
                                                                           Mr. S.N. Patnaik, AGA

                                       CORAM:
                                         JUSTICE SASHIKANTA MISHRA
                                                       ORDER_
                                                       28.11.2025
    Order No.
                            1.

This matter is taken up through hybrid mode.

3.

2. It is stated at the Bar that the State has preferred SLP against the judgment passed by this Court. It is not clear whether any order of stay has been passed.

3. Learned State Counsel shall inform this Court as to if the order can be provisionally complied with subject to result of the SLP, in case no stay order is found to be operating.

4. Since it is submitted that the SLP is likely to be listed in the 2nd week of February, 2026, list this matter on 13th March, 2026.

Signed by: BHIGAL CHANDRA TUDU Judge

Location: Orissa High Court, Cuttack Date: B.C.T 29-Nov-2025 udu 12:49:13

 
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