Mr. R. Seshasayee vs State Of Odisha ..... Opposite Parties
2025 Latest Caselaw 681 Ori

Orissa High Court

Mr. R. Seshasayee vs State Of Odisha ..... Opposite Parties on 15 May, 2025

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                          CRLMC No.460 of 2017
  1. Mr. R. Seshasayee                 .....                             Petitioners
  2. Dr. T.T. Ram Mohan
  3. Mr. Ajay Hinduja
  4. Mr. Sushil C.Tripathi
  5. Mr. Ashok Kini
  6. Mrs. Kanchan Chitale
  7. Mr. Vijay Vaid
  8. Mr. Romesh Sobti
  9. Mr. Yashodhan M. Kale
  10. IndusInd Bank Ltd.
                                      Mr. Saurjya Kanta Padhi, Senior Advocate
                                              With Mr. Piyush Panda, Advocate
                                   -versus-
  1. State of Odisha                  .....                     Opposite Parties
  2. M/s. Sushant Minerals Pvt.
     Ltd.
  3. Inspector-in-Charge, Barbil
     Police Station
                                                       Mr. Udit Ranjan Jena, AGA
                                                              (for O.P.Nos.1 & 3)

                                             Mr. Saswat Kumar Acharya, Advocate
                                                    With Mr. Jaish Joshi, Advocate
                                                                    (for O.P. No.2)
            CORAM:
                  HON'BLE MISS JUSTICE SAVITRI RATHO

                                          ORDER

15.05.2025 (Through hybrid mode) Order No.

34. 1. Heard Mr. Saurjya Kanta Padhi, learned Senior Counsel for the petitioners and Mr. Saswat Kumar Acharya, learned counsel for the opposite party No.2.

2. Mr. Padhi, learned Senior Counsel for the petitioners files a compilation of judgments which is taken on record. Mr. Saswat

Kumar Acharya, learned counsel for the opposite party No.2 submits that he shall file a written note of submissions along with citations within four days.

3. Hearing is concluded. Judgment is reserved.

4. Interim order passed earlier shall continue till the next date of listing.

(Savitri Ratho) Judge RKS

Designation: Asst. Registrar-Cum-Senior Secretary