Orissa High Court

Narendra Majhi vs State Of Odisha And Others on 6 May, 2025

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                           W.A. No.789 of 2025

            Narendra Majhi                              ....               Appellant
                                                       Represented by Adv.-
                                             Mr. Suryakanta Dash, Advocate
                                       -Versus-
            State of Odisha and others            ....            Respondents
                                                       Represented by Adv.-
                                    Ms. A. Dash, Additional Standing Counsel

                                  CORAM:
                        HON' BLE THE CHIEF JUSTICE
                                    AND
                  HON'BLE MR. JUSTICE MURAHARI SRI RAMAN

                                           ORDER

Order No.                                 06.05.2025
  01.        1.      After hearing the respective counsel, we find that the

question raised in the instant appeal pertains to the interpretation of

the several provisions of the Act, which are discussed in the

impugned judgment and, therefore, we invited the attention of the

respective counsel to address on the above aspects in order to

facilitate the determination to be made.

2. Both the counsel are directed to file their written notes of

arguments on or before the last day of functioning of this Court

following the ensuing summer vacation.

3. Issue notice. Since Ms. A. Dash, learned Additional

Standing Counsel accepts notice on behalf of respondent Nos.1 to

3, no formal notice need be issued to her. Let adequate number of

copies of the writ appeal be served upon her within three working

days.

4. Let notice be issued to respondent No.4 by

Registered/Speed Post with A.D., making it returnable before the

next date, requisites for which shall be filed within three working

days.

5. List this matter on 19th June, 2025.

(Harish Tandon) Chief Justice

(M.S. Raman) Judge

S.K. Jena/Secy S.K. Behera

Signed by: SISIRA KUMAR BEHERA Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 08-May-2025 10:22:07