Shantipani Behera @ Tuna vs State Of Odisha
2025 Latest Caselaw 5393 Ori

Orissa High Court

Shantipani Behera @ Tuna vs State Of Odisha on 26 March, 2025

Bench: S.K. Sahoo, M.S. Raman

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             CRLA No.629 of 2024

                           Shantipani Behera @ Tuna                       .... Appellant/
                           Behera                                            Petitioner

                                                     Mr. Devraj Barik, Advocate on
                                                     behalf of Mr. Suryakanta Dwibedi,
                                                     Advocate
                                                         -versus-

                           State of Odisha                                .... Respondent/
                                                                             Opp.Party

                                            Mr.Aurobinda Mohanty, ASC
                                            Ms. Soubhagylaxmi Patnaik,
                                            Advocate for the victim.
                                             CORAM:
                                    HON'BLE MR.JUSTICE S.K. SAHOO
                                   HON'BLE MR JUSTICE M.S. RAMAN
                                              ORDER

Order No. 26.03.2025

07. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

This is an application for bail.

Learned counsel for the State submits that he has not received a copy of the impugned judgment.

Learned counsel for the petitioner has supplied a copy of the impugned judgment to the learned counsel for the State in Court today.

List this matter on 3rd April 2025 along with CRLA No.1364 of 2023.

                                                                            ( S.K. Sahoo)
                                                                                Judge




              PKSahoo                                                       (M.S. Raman)
Location: HIGH COURT OF ORISSA
Date: 27-Mar-2025 16:09:10                                                     Judge