Namita Naik vs Shalini Pandit
2025 Latest Caselaw 5238 Ori

Citation : 2025 Latest Caselaw 5238 Ori
Judgement Date : 21 March, 2025

Orissa High Court

Namita Naik vs Shalini Pandit on 21 March, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 CONTC No.4400 of 2024
                 Namita Naik                 .....        Petitioner
                                                                      Represented By Adv. -
                                                                      Sushanta Kumar Mishra

                                             -versus-
                 Shalini Pandit, Commissioner-        .....              Opposite Parties
                 cum-Secy., Govt. H And F.W.
                 Dept. & Ors.
                                                                      Represented By Adv. -
                                                                      Bimbisar Dash, A.G.A.

                                         CORAM:
                           THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                       MOHAPATRA
                                          ORDER

21.03.2025 Order No.

08. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard learned counsel appearing for the Contemnor.

3. It is submitted by learned counsel for the Contemnor that challenging the judgment passed by the learned Single Judge Bench, the State-Opposite Parties have preferred a writ appeal.

4. In such view of the matter, learned counsel for the Contemnor is granted four weeks' time to take steps for early listing of the writ appal and obtaining an interim order.

5. List this matter on 25.04.2025.



                                                                 ( A.K. Mohapatra)
                                                                        Judge
   Anil

   Digitally Signed                                                              Page 1 of 1.

Location: High Court of Orissa Date: 24-Mar-2025 18:05:45