Debasmita Panda & Others vs State Of Odisha & Ors .... Opp. Parties
2025 Latest Caselaw 5088 Ori

Orissa High Court

Debasmita Panda & Others vs State Of Odisha & Ors .... Opp. Parties on 18 March, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             WP(C)No. 15465 of 2020


                     Debasmita Panda & Others                       ....         Petitioners
                                                                            Represented by

                                                                     Mr. B.Singh, Advocate
                                                   - Versus -
                     State of Odisha & Ors                           ....      Opp. Parties
                                                                            Represented by

                                                                     Mr. S.N.Pattnaik, AGA
                             CORAM:
                                   JUSTICE SASHIKANTA MISHRA

                                                    ORDER

18.03.2025 W.P.(C). Nos. 16237, 16408, 16762, 16765, 16766, 16768, 16770, 16771, 16773, 16774, 16776,16778, 16779,17346, 17500, 18019, 18020 of 2019

Order No. 1. This matter is taken up through hybrid mode.

19. . 2. Hearing concluded and judgment reserved.

3. Parties may file note of submissions and memo, citations if any, within a week.

4. Interim order passed earlier shall continue till pronouncement of judgment.

(Sashikanta Mishra) Judge Deepak