Citation : 2025 Latest Caselaw 5086 Ori
Judgement Date : 18 March, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
CONTC No. 6604 of 2024
Prafulla Kumar Ojha and Ors .... Petitioners
Represented by
Mr. L.Pattnaik, Advocate
- Versus -
Aswathy S, Commnr. Cum Secy., S And .... Opp. Parties
ME Dept. Represented by
AGA
CORAM:
JUSTICE SASHIKANTA MISHRA
ORDER
18.03.2025 Order No. 1. This matter is taken up through hybrid mode.
02. . 2. It is submitted that the judgment passed by this Court has already been complied with. The contempt application is therefore, dropped.
(Sashikanta Mishra) Judge Deepak
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